Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Gujarat - Subsection Section 65(4) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (4)All regulations made under this section shall be laid for not less than thirty days before the State Legislature as soon as possible after they are made.
