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[Cites 0, Cited by 7] [Entire Act]

State of Punjab - Section

Section 210 in The Punjab Panchayati Raj Act, 1994

210. Election Commission to conduct Panchayat election.

- The superintendence, direction and control of the preparation of electoral rolls for and conduct of, all elections to the Panchayats, shall be vested in the Election Commission.