Section 13 in Tamil Nadu Electricity Regulatory Commission - State Advisory Committee Regulations, 2004
13. Resignation.
- Any member of the Committee may, by writing under his hand, addressed to Secretary of the Commission, resign his office as member of the Committee. The Commission will take appropriate action to nominate an alternative member.[Substituted by Notification No. VI(2) 1210 12012, dated 05.07.2012.]
