Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 78] [Section 111] [Entire Act] Union of India - Subsection Section 111(i) in The Customs Act, 1962 (i)any dutiable or prohibited goods found concealed in any manner in any package either before or after the unloading thereof;
