Madhya Pradesh High Court
Anil vs Pappu on 3 November, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CR No. 821 of 2023 (ANIL Vs PAPPU AND OTHERS) Dated : 03-11-2023 Shri Vaibhav Jain, learned counsel for the petitioner.
As requested by the counsel for the petitioner, list the matter in the next week.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 03-11-2023 16:50:46