Bombay High Court
M.T.N.L vs Sterling Computers Ltd. And Ors on 5 September, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-56
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUITS NO. 1 OF 1994
M.t.n.l. ....PETITIONER
V/S
Sterling Computers Ltd. And Ors. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 5th September, 2023 P.C. :
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