Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

M.T.N.L vs Sterling Computers Ltd. And Ors on 5 September, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                  Board Sr.No.:-56

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     COMMERCIAL SUMMARY SUITS NO. 1 OF 1994

 M.t.n.l.                                                  ....PETITIONER
             V/S
 Sterling Computers Ltd. And Ors.                        ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 5th September, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 21/09/2023 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 05/09/2023 ::: Downloaded on - 06/09/2023 06:39:02 :::