Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Chota Nagpur Division - Section

Section 75 in The Chota Nagpur Tenancy Rules, 1959

75. Appeals under Section 87(1). -

(1)Appeals from decisions of Revenue-Officers under Section 87(1) shall lie to the Judicial Commissioner.
(2)Every such appeal must be presented within 30 days from the date on which the decision appealed against was signed and delivered.