Section 36 in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934
36. Bar to suit and legal proceedings.
- No suit or other legal proceedings shall lie in respect of an act done in good faith in the exercise of a power conferred by this Act on the [State Government] [Substituted by A. O. 1950 for 'Provincial Government.'] the Councillor the Registrar.
