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Bombay High Court

B N P Paribas vs Sterlite Optical Technologies Ltd. And ... on 23 September, 2019

Bench: A.A. Sayed, Prakash D. Naik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2286 OF 2015

 B N P Paribas                                              ....Petitioner
              V/S
 Sterlite Optical Technologies Ltd. And Ors.             ....Respondent

 Mr. Fredun Devitre, Sr. Advocate a/w Mr. Umesh Shetty a/w
 Mr. Dharmes Jain and Mr. Aamir Farooqui i/by Anil Agarwal
 for Petitioner.
 Mr. Rafique Dada, Sr. Advocate a/w Mr. Pradeep Sancheti, Sr.
 Advocate a/w Ms.Pallavi Bail,Mr.Shailesh Poria, Ms. Rajashree
 Ram and i/by Economic Laws Practice for R.no. 1.



 Note : Part heard at 1.00 pm.
 -----------------------------

CORAM : A.A. SAYED & PRAKASH D. NAIK, JJ DATE : 23rd September, 2019 P.C. :

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