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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(1)(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)the intention and commitment referred to in sub-clause (i) of clause(b) shall be taken into account in making decisions relating to plant, machinery, equipment, materials and placement of building workers.