Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(i) in The Khadi and Village Industries Commission Rules, 2006

(i)to discharge such other duties and exercise such other powers as may be assigned to and delegated to him by the Commission.