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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(b) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(b)when the number of persons to be accommodated on a facility in particular cases where the circumstances so demand, exceed the number that the facility was designed for, is done in consultation with the safety officer.