Appellate Tribunal For Electricity
Maharashtra State Power Generation Co. ... vs M.E.R.C. & Ors on 12 January, 2012
COURT - I
Before the Appellate Tribunal for Electricity
( Appellate Jurisdiction )
I.A. No. 9 of 2012 in
D.F.R-1469 of 2011
Dated : 12th January, 2012
Present : Hon'ble Mr. Justice M. Karpaga Vinayagam, Chairperson
Hon'ble Mr. Rakesh Nath, Technical Member
Maharashtra State Power Generation Co. Ltd. ... Appellant(s)
Versus
M.E.R.C. & Ors ...Respondent(s)
Counsel for the Appellant(s): Mr. Sanjay Sen,
Mr. Hemant Singh &
Ms. Shikha Ohri
Counsel for the Respondent(s): Mr. Buddy A. Ranganadhan &
Ms. Richa Bharadwaja for R.1
ORDER
Even though the learned counsel for the Appellant has argued the matter at length at the end, he seeks permission to withdraw the Appeal.
Therefore the I.A. No. 9 of 2010 (Application for condonation of delay) as well as the Appeal is dismissed as withdrawn.
(Rakesh Nath) (Justice M. Karpaga Vinayagam) Technical Member Chairperson ts/ks