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[Cites 0, Cited by 1] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(a) in The Bharathidasan University Act, 1981

(a)Six members nominated by the Pro-Chancellor of whom not less than three years shall be nominated to secure the rep resen tation of the Scheduled Castes and Scheduled Tribes not otherwise adequately represented.