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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(6) in Instructions Relating to Liquor

(6)Charges for bottles, etc. - The contractors shall also recover from licensees a sum of 4 annas for each quart bottle and 3 annas 6 pies for each pint bottle and also the actual cost price of the packing cases at a rate which shall be subject to the approval of the Excise Commissioner. The contractors will make their own arrangements with the lessees for payment.