Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] NCT Delhi - Subsection Section 48(7) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 (7)The committee may obtain loan from Government at such term and conditions as may be determined by the Government and specified in agreement.
