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Calcutta High Court

C.I.T. W.B.-X vs Suraj Narayan Daga on 21 March, 2014

Author: Arun Mishra

Bench: Arun Mishra

                         ITA No. 69 of 2000

                    IN THE HIGH COURT AT CALCUTTA
                  Special Jurisdiction (Income Tax)
                            ORIGINAL SIDE



                         C.I.T. W.B.-X, CAL.
                                Versus
                         SURAJ NARAYAN DAGA


     BEFORE:

     The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

     The Hon'ble JUSTICE JOYMALYA BAGCHI

     Date : 21st March, 2014.


     For Appellant :

     For Respondent:

THE COURT : Nobody appears to prosecute the matter. Records are also not traceable as reported by the Registry. Consequently, the reference application is dismissed for non- prosecution.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN/GH/Rsg.

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