Calcutta High Court
C.I.T. W.B.-X vs Suraj Narayan Daga on 21 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITA No. 69 of 2000
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. W.B.-X, CAL.
Versus
SURAJ NARAYAN DAGA
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 21st March, 2014.
For Appellant :
For Respondent:
THE COURT : Nobody appears to prosecute the matter. Records are also not traceable as reported by the Registry. Consequently, the reference application is dismissed for non- prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN/GH/Rsg.
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