Section 46(1)(c) in The State Bank Of India (Subsidiary Banks) Act, 1959

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Union of India - Subsection

Section 46(1)(c) in The State Bank Of India (Subsidiary Banks) Act, 1959

(c)appoint one or more persons to observe the manner in which the affairs of the bank or of its officers or branches are being conducted and make a report thereon; and

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Union of India - Subsection

Section 46(1)(c) in The State Bank Of India (Subsidiary Banks) Act, 1959