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[Cites 0, Cited by 0] [Section 151(5)] [Section 151] [Entire Act]

Union of India - Subsection

Section 151(5)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)Officers promoted by time scale to the rank of Commander shall retain on the "non-selection" list their interse seniority as before their promotion.