Orissa High Court
Hemanta Kumar Mohanty vs Orissa Water Supply And Sewerage ..... ... on 15 May, 2023
Bench: B.R. Sarangi, M.S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.11629 of 2023
Hemanta Kumar Mohanty ..... Petitioner
Mr.A.Ku. Swain, Advocate
Vs.
Orissa Water Supply and Sewerage ..... Opposite parties
Board, BBSR and Others
M/s. T.Kumar, Advocate & associates
CORAM:
DR. JUSTICE B.R. SARANGI
MR JUSTICE M.S. RAMAN
ORDER
15.05.2023 Order No. This matter is taken up through hybrid mode.
02.2. Though notice has been made sufficient as against Opposite Party No.6, but none has entered appearance.
3. To give another chance to the Opposite Party No.6, list this matter after ensuing summer vacation.
(DR. B.R. SARANGI)
JUDGE
Aks (M.S. RAMAN)
JUDGE
Signature Not Verified
Digitally Signed
Signed by: ASWINI KUMAR SETHY
Designation: PA (SECY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT CUTTACK Date: 15-May-2023 15:48:43 Page 1 of 1