Punjab-Haryana High Court
Jai Ganga & Rice General Mill And Ors vs State Of Punjab And Ors on 4 April, 2016
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
CWP No.23453 of 2015
Jai Ganga Rice & General Mill and Ors.
....Petitioners
Versus
State of Punjab and Ors.
...Respondents
Date of Order:04.04.2016
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present: Mr. Aman Bansal, Advocate for the petitioners.
Mr. V. Ramswaroop, Addl.A.G, Punjab.
Mr. Nitin Kaushal, Advocate for respondent Nos.5 & 6.
Ms. Deepali Puri, Advocate for respondent No.7.
Mr. Satinder Khanna, Advocate, for FCI.
Mr. Vivek Singla, Advocate, for UOI.
RAKESH KUMAR JAIN,J (ORAL)
Disposed of in terms of orders passed in CWP No.21913 of 2015.
April 04, 2016 (RAKESH KUMAR JAIN)
manoj JUDGE
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