Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Haryana - Subsection Section 55(1) in Haryana Panchayati Raj Act, 1994 (1)The Government may, by notification divide a district into blocks each of which shall comprise such areas as may be specified in the notification.
