Bombay High Court
Dr. Jasmine Ajayan vs Swastik Realtors And 5 Ors. on 4 July, 2025
Author: M.S. Sonak
Bench: M.S. Sonak
4-APP.290.13.DOCX
PPN
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
ORDINARY ORIGINAL CIVIL JURISDICTION
by PRACHI
PRACHI PRANESH
PRANESH
NANDIWADEKAR
NANDIWADEKAR
Date: 2025.07.04
APPEAL NO. 290 OF 2013
16:41:01 +0530
IN
NOTICE OF MOTION NO.3440 OF 2011
WITH
NOTICE OF MOTION NO.968 OF 2013
IN
APPEAL NO.290 OF 2013
Dr. Jasmine Ajayan ... Appellant
Versus
Swastik Realtors & Ors. ... Respondents
______________________________________________________
None for the Appellant.
None for the Respondents.
_____________________________________________________
CORAM : M.S. Sonak &
Jitendra Jain, JJ.
DATED : 4 July 2025 P. C.:-
1. None for the parties.
2. On 13 June 2025 since neither the appellant nor the advocates appeared, we passed the following order :-
"1. None for the parties.
2. List these matters on 27 June 2025 under the caption for dismissal."
3. Even today, the same position continues. We dismiss this appeal for non-prosecution. The notices of motion, if not Page 1 of 2 ::: Uploaded on - 04/07/2025 ::: Downloaded on - 01/08/2025 22:45:00 ::: 4-APP.290.13.DOCX already disposed of, would not survive and hereby disposed of.
(Jitendra Jain, J) (M.S. Sonak, J) Page 2 of 2 ::: Uploaded on - 04/07/2025 ::: Downloaded on - 01/08/2025 22:45:00 :::