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State of Haryana - Section

Section 24 in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

24. Power to give directions.

- The Animal Breeding Regulatory Authority, may in exercise of its powers and to perform its functions under this Act, issue any directions in writing to any person, officer or authority, as the case may be, and such person, officer or authority shall be bound to comply with such directions. The powers to issue directions under this section shall include the power to direct,-
(i)closure, prohibition or regulation of any operation, process or activity related to animal breeding carried out in contravention of the provisions of this Act or rules made thereunder; or
(ii)stoppage or regulation of supply of electricity, water or any other service.