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Calcutta High Court

Simplex Infrastructures Ltd. & Bithal D ... vs The Registrar Of Companies on 7 February, 2011

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                            CP NO.8 OF 2010
                                            CA No. 5 of 2010
                                     IN THE HIGH COURT AT CALCUTTA

                                          Original Jurisdiction


                                           IN THE MATTER OF:
                         SIMPLEX INFRASTRUCTURES LTD. & BITHAL D MUNDHRA & ORS.
                                                   AND
                                THE REGISTRAR OF COMPANIES, WEST BENGAL


        BEFORE:

        The Hon'ble JUSTICE I. P. MUKERJI

        Date : 7th February, 2011.

                                                             Ms. M. Bhutoria...for applicant.


                        The Court : None appears for the Central Government even at the second

call.

           Learned counsel for the petitioner is prepared to go on with this matter.

           In such circumstances, list this application on 14th February, 2011.

           The advocate on record for the petitioner is to give one more notice to the advocate

on record for the respondent.

All parties concerned are to act on a signed photocopy of this order on the usual undertakings.

(I. P. MUKERJI, J.) pkd.

Asstt.Registrar[C.R.]