Calcutta High Court
Simplex Infrastructures Ltd. & Bithal D ... vs The Registrar Of Companies on 7 February, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
CP NO.8 OF 2010
CA No. 5 of 2010
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
IN THE MATTER OF:
SIMPLEX INFRASTRUCTURES LTD. & BITHAL D MUNDHRA & ORS.
AND
THE REGISTRAR OF COMPANIES, WEST BENGAL
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 7th February, 2011.
Ms. M. Bhutoria...for applicant.
The Court : None appears for the Central Government even at the second
call.
Learned counsel for the petitioner is prepared to go on with this matter.
In such circumstances, list this application on 14th February, 2011.
The advocate on record for the petitioner is to give one more notice to the advocate
on record for the respondent.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) pkd.
Asstt.Registrar[C.R.]