Karnataka High Court
Goutham vs Oriental Insurance Co Ltd on 18 February, 2011
Author: Subhash B.Adi
Bench: Subhash B.Adi
IN 'I'H1%1 HICEPI COUR'i' OF KARE'€ATiXKA A71' BANG-AL-ORE
{.)A'I'I%1E3 TPIIS 'TH Ii 18'?" BAY OF F§%IE3RL}ARY 201 1
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MISCELLANEOUS FIRST APPEAL 2m.157;*08;;--iTG9':*- ,
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S/G Ravi, 19 Yrs.
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Bzzsaveshwaraxlagar p g V. "
Bangakore ~ 550 079. " " APPELLANT'
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JUDGMENT
'I'hi$ {2Eai11'3at1i7s 3.1313621} s<?ekir1g' e%'nh21x1c;§:fi§3V.f1tL:",4:§'fi c<:»:1'1p*.:%11s21i.i():1 for the i11jL1r'_3; suff?:~:r€:ci in 2:1 mad ei'r>;£§§d.€nj{ 'I;I2'122.ij' ' oc<:'L1t*1f¢:ci on 14.92006. Claimant: s()t:-;_?fi'i:'*fr};' L:<:>m_p<éI:.s;3EioI"i}of-. RS5: Iakhs. I-4-mwevez', the 'I'ribu11:ei1 on {E36 baéis of on record has alwzzrrcfieci Rs.80.O0O-£5".'with. §m,;_eres5ui.." '{:j?~afi$§'é1'i:iS'i'ied with the same, ciaimant. is §3.efo1'e
2. Facts. whisk} are '1'_-fl' the cieiimaru) has suffered two abrasions over right" hand; {bi €;'ig'?1.z.__ V1 ',~--/'_.'3'A'?'*f_' ieg comminuiied _]'ract'u.rc2 c:gf_.b9i"h :' r_r1i.¢:?fi.ii:,)::V"A}«;/ ieg. Claim;-mt. was a student af. Lh.e'«"a:1'r;i"he was 19 years' old at that.
time. The 'E"1'iVi)ut19,1 {,i;Q£ig{h" a(:<r£:*pied the injuries and also has aCe:z:{pt.éCi.t.E1e gfimfityd 0£'Lr€ai.111e:nE., howtwer. has I101: treated cf, i:';r3._<)m:;,€j:3:Iy on ihe gm'uI1c£ '{:h.ai, the C:§aima11'L was a S'1'.L15'i'§§Vi'{..," %.
33,13 3&1') é:§st,1131i13g that he is 2'1 si.L1de.§"1i,. ii, cazrzzrlof. 3'€.dLICEf ".§i§é1.§11w::.1_;:1 23,gi}§1§;: C;-1;1m}'{. I'€i"fd{4If3€,' 103$ :34" e1:'m::t1i'Li€5i; 0:" }i'€td1.1CE3 loss; 5:}?_i.:.i<;°:0i':.'n::§ 0f%1i$ p21.re:'1.i,s anvzfi :i>1"'i:iI1':€= E-Tt;E:?;~(?. E-'§mic:t'-6. E find {£2231 _ "::%*s2~':~.~é:'*§23§i:"mmi' E5: s::':§'.§¥;i<%:§ Em £'.':d¥Z§§§I§{'3I"}.2'{i.i <10m.§f;t%ns«8.i,i.<3§'} Of 1 N1t"j1 R:-3.53300/~ '£:c)Wa:"d$ pain and stxffarizigg Rs.12,SOO/-- t'.<>w.21}:'ds,s 1333 of iE3{',{}I'I":€f of the ;;>.:1;'e:1'£'.y,é; R.s.Zf3'0OO/~ tcm-'e1rci$ loss of :;m1eni:'.ies, Ra-:.25,000;'~ t.<)war{is dis21.b§§i1.y; Rs.E5.0{}O,z'~ 'inwards; §'L21'1u.'1'e méciical expe'r1.dit.1.1re. in 21.11. Clelématlf. is;_.--s:_1'1tit'.3'a:%{i---- Rs.'Ir'2.000/-- <)V€If emd aibczxie the (r<:n1pe13§z1i.§0n .'.2ii£*e1---.t".§i_é*d"'by'i.h.=<:§ '.['ri.b1ma1 wiih i,n%;<31"es£. t.I:1e:'<-?0n..
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