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State of Punjab - Section

Section 18 in The East Punjab Refugees Rehabilitation (Buildings and Building Sites) Rules, 1948

18. Mode of service.

- Any notice required to be served on an individual or a body of persons may be served personally or by fixation of the notice on a prominent part of the building or site or by beat of drum or by publication in the Government Gazette or in some vernacular paper circulating in the district :Provided, however, that so far as possible efforts shall always be made to serve the individual personally.