Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Karnataka - Subsection Section 14(11) in Karnataka Tax on Entry of Goods Act, 1979 (11)Every order passed by the Appellate Tribunal under sub-section (5) shall, subject to the provisons of sub-section (6), sub-section (7) and section 15-A be final.]
