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[Cites 0, Cited by 0] [Section 378] [Entire Act]

State of Uttar Pradesh - Subsection

Section 378(4) in Rules under the United Provinces Excise Act, 1910

(4)The grant of Hotel licences in Form F.L. 6 is regulated by para 647 of this Manual. On receipt of Excise Commissioner's sanction the licence may be granted to the lessee/proprietor of the hotel recommended by the Collector.Notes. - (1) Grant of licences in Form F.L. 6 has been discontinued with effect from April 1, 1949 under orders from the Government.