Section 63 in Himachal Pradesh Registration of Tourist Trade Act, 1988
63. Repeal and saving.
- The Himachal Pradesh Registration of Hotels and Travel Agents Act, 1970 (22 of 1970) is hereby repealed;Provided that anything done or any action taken (including any notification issued, certificate or permission granted, or proceedings commenced or continued) under the provisions of the said Act, shall be deemed to have been done or taken under the corresponding provisions of this Act.
