National Green Tribunal
P.Subramani S/O. Palaniyandi vs The Government Of Tamil Nadu, Rep. By Its ... on 14 November, 2017
Author: Swatanter Kumar
Bench: Swatanter Kumar
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
M.A. No. 1287/2017 IN Original Application No. 506/2015; Original Application No. 218/2017 (Earlier
O.A.No.506/2015); Original Application No. 230/2017 (Earlier O.A.No.506/2015); Original Application No.
240/2017 (Earlier O.A.No.506/2015); Original Application No. 500/2017 (Earlier O.A.No.506/2015); Original
Application No. 530/2017 (Earlier O.A.No.506/2015); Original Application No. 556/2017 (Earlier
O.A.No.466/2017) & (Earlier O.A.No.506/2015); Original Application No. 560/2017 (Earlier
O.A.No.506/2015); Original Application No. 561/2017 (Earlier O.A.No.506/2015); Original Application No.
564/2017 (Earlier O.A.No.506/2015); Original Application No. 573/2017 (Earlier O.A.No.506/2015); Original
Application No. 583/2017 (Earlier O.A.No.506/2015); Original Application No. 562/2017 (Earlier
O.A.No.506/2015); Original Application No. 576/2017 (Earlier O.A.No.506/2015); Original Application No.
582/2017 (Earlier O.A.No.506/2015); Original Application No. 589/2017 (Earlier O.A.No.506/2015); Original
Application No. 571/2017 (Earlier O.A.No.506/2015); Original Application No. 577/2017 (Earlier
O.A.No.506/2015); Original Application No. 579/2017 (Earlier O.A.No.506/2015); Original Application No.
581/2017 (Earlier O.A.No.506/2015); Original Application No. 587/2017 (Earlier O.A.No.506/2015); Original
Application No. 592/2017 (Earlier O.A.No.506/2015); Original Application No. 558/2017 (Earlier
O.A.No.506/2015) ; Original Application No. 563/2017 (Earlier O.A.No.506/2015); Original Application No.
565/2017 (Earlier O.A.No.506/2015); Original Application No. 566/2017 (Earlier O.A.No.506/2015); Original
Application No. 568/2017 (Earlier O.A.No.506/2015); Original Application No. 569/2017 (Earlier
O.A.No.506/2015); Original Application No. 572/2017 (Earlier O.A.No.506/2015); Original Application No.
574/2017 (Earlier O.A.No.506/2015); Original Application No. 575/2017 (Earlier O.A.No.506/2015); Original
Application No. 578/2017 (Earlier O.A.No.506/2015); Original Application No. 584/2017 (Earlier
O.A.No.506/2015); Original Application No. 585/2017 (Earlier O.A.No.506/2015); Original Application No.
586/2017 (Earlier O.A.No.506/2015); Original Application No. 588/2017 (Earlier O.A.No.506/2015); Original
Application No. 590/2017 (Earlier O.A.No.506/2015) and Original Application No. 591/2017 (Earlier
O.A.No.506/2015).
IN THE MATTER OF:
Society for Preservation of Kasauli and its Environs (SPOKE)
Vs.
Himachal Pradesh Tourist Development Corp. &Ors.; M/s KasauliGlaxieResourts;
M/s. Kasauli Resorts Pvt. Ltd.; M/s Bonzo Resort Ltd.; M/s Blossom Hotel; Hotel
Neelkanth (RadheyShyam Garg); M/s Green Heights Resorts Pvt. Ltd.; M/s Nestor
Agro and Export Ltd. (Kasauli Heritage Plaza); M/s Kaithal Resort Pvt. Ltd.;
Irvinder Singh (Winnies Holiday Inn); M/s Binni Mushroom Farm (Kasauli
Exotica; Pine Grove School; BhagwanDass Bhardwaj(Hills Pride Resort); Smt.
GeetikaSood& Sh. VivekSood(VG Company); Smt. ShyamaHaldar; M/s Missus
More Resorts Pvt. Ltd.; Depender Lal (Dippy's Guest House); YashodaNand;
Muninder Singh Thakur (Kasauli Continental Resort); Brig. N. S. Sandhu ;
NeelamBhangia; M/s Kasauli Inn (Kausali Castle); M/s Enzen Enterprises Pvt.
Ltd.; Surinder Kumar; KaramBir Singh (M/s Zoom Resort Pvt. Ltd.; Chander
Mohan Sharma ; Gopal Singh ; Ram Pal &Devender Singh; Raj Kumar
&Ghanshyam; Roshan Lal (Suhana Resort); M/s M & R International; Sherry
Chopra (M/s Kasauli Village Resorts; Victoria Continental Inn; M/s Pine Wood
resort Pvt. Ltd.; Himachal Country Resort Regd.; Ghanshyam Garg &Ved Prakash
Garg; Hari Krishan and Chaman Lal (Hotel Namaskar Fast Food and Restaurant)
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE DR. JUSTICE JAWAD RAHIM, JUDICIAL MEMBER
HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
Present: Applicant Mr. Rahul Chaudhary, Mr. Meera Gopal and
Mr. Utkarsh Jain, Adv.
Mr. Archit Upadhyaya, Adv.
Mr. A. R. Takkar Amicus Curie and Ms. Vineet
Kumar and Mr. Amarjeet Kumar, Advs.
Respondent: Mr. D.K. Thakur, AAG for State of Himachal
Pradesh Mr. Ajay Marwah, Adv. for HPPCB Mr. Tarunvir Singh Khehar, Ms. Guneet Khehar and Mr. Sandeep Mishra, Adv for R-1 Mr. Rajesh K. Singh and, Adv. for Ministry of Environment, Forest and Climate Change in all the matters 1 Mr. Mukul Singh, Adv. in O.A. No. 590 of 2017 for Ministry of Environment, Forest and Climate Change Mr. Rajkumar, Adv. and Mr. Bhupendra Kr., LA for CPCB Dr. Sandeep Singh, Adv and Mr. Vinay Pal, Adv Mr. Biraja Mahapatra, Adv with Mr. Dinesh Jindal, L.O. for Delhi Pollution Control Committee Mr. Pradeep Mishra and Mr. Daleep Dhyani, Advocates for UPPCB Mr. Sumeer Sodhi, Adv. and Mr. Arjun Nanda, Adv. for Hotel Kasauli Galaxie Mr. Arvind Kr. Sharam, Adv for R-6 Mr. Anuj Goel (C.E.O) and Mr. Satish Kr. (J.E) Mr. Aditya Dhawan and Ms. Kiran Dhawan, Advs. for Himachal Pradesh State Electricity Board Mr. Dhruv Pal, Mr. Himanshu Pal Adv. for hotel Blossom Mr. Mandeep Kalra, Mr. Nishant Shrivastava and Mr. Nishant Shankar, Advs.
Mr. Umesh Sharma and Mr. Alok Bhardwaj, Advs. for Bonzo Resorts Ltd Mr. Mayank Pandey and Ms. Aksham Nath Ali and Mr. Yajur Sharma Advs.
Mr. Sanchit Garga, Adv. for Hotel Neelkanth Ms. Mala Goel, Adv for Green Height Resort Mr. Shashwat Bhardwaj, Adv for Mr. M.S. Vinaik, Adv Mr. Sumeer Sodhi and Mr. Arjun Nanda, Advs. for Noticee Hotel Mr. Sanjeev Goyal, Adv. for Noticee Bhagwan Dass (Hills Pride Resort) Mr. Ayush Negi, Adv. and Mr. Gautam Sharma., Adv.
Mr. Kush Sharma and Mr. Lalit Mishra, Adv. for Delhi Development Authority Mr. Raman Yadav, Adv. for GDA Mr. Arvind Kumar Sharma, Adv. for R-6 Mr. Rajesh Raina with Ms. Ruchika, Adv for UPSIDC Mr. Rahul Khurana, Adv. for Noticee - Brig.
Date and Orders of the Tribunal
Remarks
Item No.
57-94 M.A. No. 1287/2017 IN Original Application No.
November 506/2015
14, 2017
SS & HB List this matter on 11th December, 2017.
Original Application No. 218/2017 (Earlier O.A.No.506/2015); Original Application No. 230/2017 (Earlier O.A.No.506/2015); Original Application No. 240/2017 (Earlier O.A.No.506/2015); Original Application No. 500/2017 (Earlier O.A.No.506/2015); Original Application No. 530/2017 (Earlier O.A.No.506/2015); Original Application No. 556/2017 (Earlier O.A.No.466/2017) & (Earlier O.A.No.506/2015); Original Application No. 560/2017 (Earlier O.A.No.506/2015); Original Application No. 561/2017 (Earlier O.A.No.506/2015); Original Application No. 564/2017 (Earlier O.A.No.506/2015); Original Application No. 573/2017 (Earlier O.A.No.506/2015); Original Application No. 583/2017 (Earlier O.A.No.506/2015); Original Application No. 562/2017 (Earlier O.A.No.506/2015); Original Application No. 576/2017 (Earlier O.A.No.506/2015); Original Application No. 582/2017 2 (Earlier O.A.No.506/2015); Original Application No. 589/2017 Item No. (Earlier O.A.No.506/2015); Original Application No. 571/2017 57-94 (Earlier O.A.No.506/2015); Original Application No. 577/2017 November (Earlier O.A.No.506/2015); Original Application No. 579/2017 14, 2017 (Earlier O.A.No.506/2015); Original Application No. 581/2017 SS & HB (Earlier O.A.No.506/2015); Original Application No. 587/2017 (Earlier O.A.No.506/2015); Original Application No. 592/2017 (Earlier O.A.No.506/2015); Original Application No. 558/2017 (Earlier O.A.No.506/2015) ; Original Application No. 563/2017 (Earlier O.A.No.506/2015); Original Application No. 565/2017 (Earlier O.A.No.506/2015); Original Application No. 566/2017 (Earlier O.A.No.506/2015); Original Application No. 568/2017 (Earlier O.A.No.506/2015); Original Application No. 569/2017 (Earlier O.A.No.506/2015); Original Application No. 572/2017 (Earlier O.A.No.506/2015); Original Application No. 574/2017 (Earlier O.A.No.506/2015); Original Application No. 575/2017 (Earlier O.A.No.506/2015); Original Application No. 578/2017 (Earlier O.A.No.506/2015); Original Application No. 584/2017 (Earlier O.A.No.506/2015); Original Application No. 585/2017 (Earlier O.A.No.506/2015); Original Application No. 586/2017 (Earlier O.A.No.506/2015); Original Application No. 588/2017 (Earlier O.A.No.506/2015); Original Application No. 590/2017 (Earlier O.A.No.506/2015) and Original Application No. 591/2017 (Earlier O.A.No.506/2015) List these matters on 17th November, 2017 at the end of the Board.
..........................................,CP (Swatanter Kumar) ..........................................,JM (Dr. Jawad Rahim) ..........................................,EM (Bikram Singh Sajwan) 3