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[Cites 0, Cited by 6] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(i) in The National Green Tribunal Act, 2010

(i)an order made, on or after the commencement of the National Green Tribunal Act, 2010, refusing to grant environmental clearance for carrying out any activity or operation or process under the Environment (Protection) Act, 1986;