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M/S Axalta Coating Systems India ... vs M/S Morani Cars Private Limited And Ors on 5 September, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~23
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    ARB.P. 1044/2022, I.A. 14298/2022 & 14299/2022
                                   M/S AXALTA COATING SYSTEMS
                                   INDIA PRIVATE LIMITED                          ..... Petitioner
                                                   Through: Mr. Piyush Sharma, Mr. Shivam
                                                                Chanana, Ms. Namrata Banerjee and
                                                                Ms. Srishti Chopra, Advs.

                                                       versus

                                    M/S MORANI CARS PRIVATE
                                    LIMITED AND ORS.                                    ..... Respondent
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                 ORDER

% 05.09.2022 I.A. 14298/2022 Allowed, subject to just exceptions. Application disposed of.

For the reasons stated in the application, delay of 29 days in re-filing is condoned.

Application disposed of.

Issue notice to the respondents including dasti returnable on January 12, 2023.

V. KAMESWAR RAO, J SEPTEMBER 05, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:07.09.2022 18:30:29