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State of Jammu-Kashmir - Section

Section 4 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

4. In-service candidates.

- Those who are in-service of any organization /department should submit the applications through their Heads of the Departments concerned (like Director, Health Services, Srinagar/Jammu in case of in-service Doctors) with an endorsement to the effect that in case of selection, the candidate will be relieved promptly for joining the course.