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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Jharkhand - Subsection

Section 48(1)(a) in Jharkhand Co-operative Societies Act, 2008

(a)amongst members, past members, persons claiming through members, past members or deceased members, and sureties of members, past members or deceased members, whether such sureties are members or nonmembers; or