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Supreme Court - Daily Orders

Sachin Pilot vs Election Commission Of India Thru Its ... on 17 August, 2018

Bench: Chief Justice, D.Y. Chandrachud

     ITEM NO.806                          COURT NO.1                 SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                         WRIT PETITION (CIVIL) …..Diary No(s). 30463/2018

     SACHIN PILOT                                                       Petitioner(s)

                                                VERSUS

     ELECTION COMMISSION OF INDIA THRU ITS CHIEF
     ELECTION COMMISSIONER & ORS.                                       Respondent(s)


     Date : 17-08-2018 This petition was mentioned today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)             Mr.Aljo K.Joseph, Adv.

     For Respondent(s)


                          UPON being mentioned the Court made the following
                                             O R D E R

List on 21.08.2018 before an appropriate Bench, as per roster, subject to curing of defects, if any.

     (Chetan Kumar)                                                (H.S.Parasher)
       AR-cum-PS                                                Assistant Registrar




Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2018.08.18
12:29:52 IST
Reason: