Supreme Court - Daily Orders
Sachin Pilot vs Election Commission Of India Thru Its ... on 17 August, 2018
Bench: Chief Justice, D.Y. Chandrachud
ITEM NO.806 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) …..Diary No(s). 30463/2018
SACHIN PILOT Petitioner(s)
VERSUS
ELECTION COMMISSION OF INDIA THRU ITS CHIEF
ELECTION COMMISSIONER & ORS. Respondent(s)
Date : 17-08-2018 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Aljo K.Joseph, Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List on 21.08.2018 before an appropriate Bench, as per roster, subject to curing of defects, if any.
(Chetan Kumar) (H.S.Parasher)
AR-cum-PS Assistant Registrar
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.08.18
12:29:52 IST
Reason: