Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(2) in The Rajasthan Agricultural Produce Markets Rules, 1963

(2)No licenced trader or 'A' class broker shall use weights and measures or weighing and measuring instruments other than authorised weights and measures or weighing and measuring instruments.