Delhi High Court - Orders
Ex Rect Keshav Dutt Oli vs Union Of India & Ors on 4 January, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 41/2023 & CM APPL. 99/2023
EX RECT KESHAV DUTT OLI ..... Petitioner
Through: Mr. Rajesh Nandal, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC with
Ms. Archana Surve, Govt. Pleader &
Mr. Karan Sharma, Advocates for R-1
to 3.
Major Partho Katyayan for Army.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 04.01.2023
1. Learned counsel for the petitioner seeks leave to withdraw the present petition with liberty to file Review Petition before the Armed Forces Tribunal.
2. Permission granted with the liberty as prayed for.
3. Accordingly, the present petition along with pending applications, if any, is dismissed as withdrawn.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J JANUARY 4, 2023/S.Sharma Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:05.01.2023 16:45:37