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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Tripura - Subsection

Section 57(1)(c) in The Tripura Co-operative Societies Rules, 1976

(c)in any other transaction of the society, except as investment made or as loan taken from the society or the provision of residential accommodation by the society to any paid employee of the society.