Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 681] [Entire Act] State of Jharkhand - Subsection Section 681(ii) in Bihar Education Code, 1961 (ii)One-fifth of the scholarships in any district may be reserved for girls if there is likelihood that sufficient girl candidates will be forthcoming.
