Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(9) in Kerala University Act, 1969

(9)The Vice-Chancellor shall have the right of visiting and inspecting colleges and other institutions maintained by, oi affiliated to the University.