Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(1)(b) in The Kerala Headload Workers Act, 1978

(b)any member of the executive or other office bearer of a federation of trade unions to which the trade union referred to in clause (a) is affiliated;