Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(1)(ii) in The U.P. Participatory Irrigation Management Act, 2009 (ii)to cut down or/and clear away any part of any standing crop, fence or bush if it is necessary to carry out its functions;