Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Haryana - Subsection Section 56(7) in Haryana Registration and Regulation of Societies Act, 2012 (7)The Administrator shall, before the expiry of his term, take necessary action to hold the election of the Collegium or the Governing Body, if so required.
