Andhra Pradesh High Court - Amravati
Inland Marine Sand Quarry And Boatsmen vs The State Of Andhra Pradesh And Others on 7 April, 2026
APHC010133532026
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3331]
(Special Original Jurisdiction)
TUESDAY,THE SEVENTH DAY OF APRIL
TWO THOUSAND AND TWENTY SIX
PRESENT
THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI
WRIT PETITION NO: 7032/2026
Between:
Inland Marine Sand Quarry And Boatsmen,fishermen ...PETITIONER
Cooperative Society Limited
AND
The State Of Andhra Pradesh and Others ...RESPONDENT(S)
Counsel for the Petitioner:
1. DASARI S V V S V PRASAD Counsel for the Respondent(S):
1. GP FOR PANCHAYAT RAJ RURAL DEV
2. CHELAMKURI MOUNIKA LAKSHMI The Court made the following:
Rule Nisi. Call for Records. At request of learned standing counsel for the 4th respondent to file counter affidavit, list the matter on 05.05.2026.
____________________________ SUBBA REDDY SATTI, J PVD