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Himachal Pradesh High Court

D.D. Bansal & Ors vs . Jamqa Maszid Development on 9 August, 2023

Author: Virender Singh

Bench: Virender Singh

D.D. Bansal & ors Vs. Jamqa Maszid Development RSA No. 109 of 2015 .

9.8.2023 Present: Mr. Janesh Gupta, Advocate, for the appellants.

None for the respondent.

Since the matter has been listed after a gap of five years, as such, learned counsel for the appellants of sought time to ascertain the status of the parties.

Request considered and allowed. rt List on 27.9.2023.

(Virender Singh) Judge August 9, 2023 (kalpana) ::: Downloaded on - 09/08/2023 20:56:13 :::CIS