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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The Bist Industrial Corporation, Limited (Acquisition of Undertaking) Act, 1970

(1)Where any property has vested in the State Government under Section 3 every person in whose possession or custody or under whose control the property may be, shall forthwith deliver the property to the Collector.