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Supreme Court - Daily Orders

Amarnath (D) Through Lrs vs Devendra Kumar Jain (D) Through Lrs on 25 April, 2014

âITEM NO.20                     COURT NO.8             SECTION XIV


              S U P R E M E       C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).10145/2014

(From the judgement and order    dated 20/12/2013 in CM No.1274/2013
of The HIGH COURT OF DELHI AT N. DELHI)

AMARNATH (D) THROUGH LRS                                Petitioner(s)

                    VERSUS

DEVENDRA KUMAR JAIN (D) THROUGH LRS                     Respondent(s)

(With prayer for interim relief)

WITH SLP(C) NO.10575 of 2014
(With prayer for interim relief and office report)

Date: 25/04/2014     These Petitions were called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
          HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE


For Petitioner(s)     Mr. S.K. Taneja, Sr. Adv.
                      Mr. Puneet Taneja,Adv.
                      Mr. K.K. Aggarwal, Adv.

For Respondent(s)


              UPON hearing counsel the Court made the following
                                  O R D E R

These special leave petitions are dismissed.

(Sanjay Kumar) (Indu Satija) Court Master Assistant Registrar