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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(2) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(2)The headquarters of the Ambaji Pilgrimage Tourism Authority shall be at Village: Ambaji, District: Banaskantha:Provided that the State Government may, by notification in the Official Gazette, specify any other place to be the headquarters of the Ambaji Pilgrimage Tourism Authority.