Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259(1)] [Section 259] [Entire Act] State of West Bengal - Subsection Section 259(1)(f) in West Bengal Municipal Corporation Act, 2006 (f)to roof or cover an open space between walls or buildings to the extent of the structure formed by the roofing or covering of such space;